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[Cites 0, Cited by 0] [Section 358] [Entire Act]

State of Jharkhand - Subsection

Section 358(a) in Bihar Education Code, 1961

(a)The committee must meet for the transaction of business not less than twice a year, but ordinary business may be disposed of by circulating the papers. Four members will form a quorum. The Chairman has a casting vote in addition to his ordinary vote, when the votes of the members are equally divided.