Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(4) in The Maharashtra Dog Race-Courses Licensing Act, 1976 (4)The State Government may at any time cancel any licence granted under this section in the event of any breach of the conditions subject to which it is granted.
