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Madras High Court

P.R.Nanddha Sethupathi vs S.Narmadha on 28 June, 2023

Author: C.Saravanan

Bench: C.Saravanan

                                                                                C.R.P(MD).No.1529 of 2023


                        BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 28.06.2023

                                                        CORAM

                                  THE HONOURABLE MR.JUSTICE C.SARAVANAN
                                               C.R.P(MD).No.1529 of 2023


                  P.R.Nanddha Sethupathi                           ... Petitioner

                                                         Vs.

                  S.Narmadha                                       ... Respondent

                  PRAYER:- This Civil Revision Petition has been filed under Article 227 of
                  the Constitution of India, to direct the Sub Court, Devakottai to expredite the
                  H.M.O.P.No.101 of 2021 on the file of the Sub Court, Devakottai and dispose
                  of the case.
                                  For Petitioner   : Mr.S.Mohamed Asharudeen Sharof

                                                        ORDER

This Civil Revision Petition is disposed of at the time of admission after dispensing with the notice on the respondent, who is the respondent in H.M.O.P.No.101 of 2021, before the learned Sub Judge, Devakottai.

2.The prayer sought for in this petition is only for direction to dispose the case in H.M.O.P.No.101 of 2021 pending before the Sub Court, 1/4 https://www.mhc.tn.gov.in/judis C.R.P(MD).No.1529 of 2023 Devakottai.

3.Considering the same, there shall be a direction to the Sub Court, Devakottai, to dispose H.M.O.P.No.101 of 2021 as expeditiously as possible preferably within a period of 9 months from the date of receipt of copy of this order.

4.The Civil Revision Petition stands allowed with the above observations. No costs.

28.06.2023 NCC : Yes/No Index : Yes/No Internet:Yes/No Mrn 2/4 https://www.mhc.tn.gov.in/judis C.R.P(MD).No.1529 of 2023 To

1.The Sub Judge, Devakottai.

2.The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

3/4

https://www.mhc.tn.gov.in/judis C.R.P(MD).No.1529 of 2023 C.SARAVANAN,J.

Mrn C.R.P(MD).No.1529 of 2023 28.06.2023 4/4 https://www.mhc.tn.gov.in/judis