Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 34 in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965 34. The Tuberculosis Government Hospital, Kaucharapare (Vide Office Memorandum No.D.-481-F-IV/48, dated the 30th June 1948).
