Section 72(2)(b) in The Mines Rules, 1955

[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(2)(b) in The Mines Rules, 1955

(b)a degree or diploma in social science, [or social work] [ Inserted by G.S.R. 1886, dated 14.12.1965.] or labour welfare [recognised by the Government for the purpose of this rule] [ Substituted by G.S.R. 1886, dated 14.12.1965.] and preferably practical experience of handling labour problems in any industrial undertaking for at least three years; and

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Union of India - Subsection

Section 72(2)(b) in The Mines Rules, 1955