Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 220 in Punjab Jail Manual, 1996 220. Communication with male prisoners forbidden. - No female warder shall at any time, on any pretext, hold any interview, intercourse or communication of any kind whatsoever with any male prisoner, or visit any part of any jail allotted to, reserved for or occupied by any male prisoner.
