Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Rajasthan - Subsection Section 33(4) in Rajasthan Public Procurement Rules, 2012 (4)The criteria for evaluation of bids, including whether the requirements laid down in sub-section (2) of section 6 of the Act are applicable, shall be contained in the bidding documents;
