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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

(2)For the purposes of this chapter, the word "order" includes a declaration under Section 9 in respect of the land revenue payable by a zamindar.