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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(3)(d) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(d)one person representing [the local authority having jurisdiction over the market area or any part thereof ] [Substituted for "the local authority having jurisdiction over the market area" by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1981, section 5(c)(iii).];
(dd)[ two persons representing the small growers;] [Clauses (d) and (dd) inserted by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1975, section 3(2).]