Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Andhra Pradesh - Subsection Section 21(n) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012 (n)Keep the plants as well as the progeny trees used for the production of Nursery plants free from any kind of pests and disease;
