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Madhya Pradesh High Court

Managing Director Madhya Pradesh Rajya ... vs Eagle Seeds And Biotech Ltd. Thr. Mr. ... on 5 October, 2020

Author: S.C.Sharma

Bench: S.C.Sharma

                   HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE
                                                             (-1-)


                                           W.A. No.716/2020


                     Indore, dated: 05.10.2020.
                            Parties through their counsel.
                            Shri Sabu, learned counsel appearing for the respondent

prays for listing of the matter in next week.

List the matter on 12.10.2020.





                       (S.C. Sharma)                                 (Shailendra Shukla)
                          Judge                                             Judge

         N.R.


Digitally signed by
NARENDRA KUMAR
RAIPURIA
Date: 2020.10.06 10:10:19
+05'30'