Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(41)] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(41)(a) in The Bihar and Orissa General Clauses Act, 1917 (a)in relation to any territory outside India, the Principal Officer, by whatever name called, representing the Central Government in such territory; and