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[Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act]

State of Bihar - Subsection

Section 77(3)(b) in The Bihar irrigation Act, 1997

(b)in respect of payment of betterment contribution, the basis on which they claim that the amount of betterment contribution has to be computed and such statement shall be made in writing and signed by the party or his agent.