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[Cites 0, Cited by 0] [Section 8A(1)] [Section 8A] [Entire Act]

State of Maharashtra - Subsection

Section 8A(1)(i) in Maharashtra Police Act

(i)one or more Directors of Police Wireless and a Special Inspector-General of Police for the Police Wireless System (hereinafter referred to as “the Director of Police Wireless ”) as it thinks fit, and