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State of Tamilnadu - Section

Section 7 in Installation, Safeguarding and Accounting of Hundials Rules, 1975

7. Installation of hundials for specific purposes.

- Hundials for specific purposes such as Thiruppani, etc., shall be installed only after getting the approval of appropriate authority and with the concurrence of the Trust Board and the rules applicable to the other hundials or receptacles installed will apply to these hundials also.