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[Cites 0, Cited by 0] [Section 541] [Entire Act]

State of Uttar Pradesh - Subsection

Section 541(13) in Uttar Pradesh Municipal Corporation Act, 1959

(13)regulating the height of structures generally or with reference to the materials of which they are constructed or the width of the streets on which they front or the areas in which they are situated or the purposes for which they are intended to be used;