Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 185 in Andhra Pradesh Rules Under the Registration Act, 1908 185. District Registrars may themselves dispose of applications for refund of fees or fines collected in excess or for work not performed by the Department.
