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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(b) in Prevention Of Collision On National Waterways Regulations, 2002

(b)Additionally, by vessels with operational radar
(i)The characteristics, efficiency of the radar equipment;
(ii)The number, location and movement of vessels detected by radar; and
(iii)The more exact assessment of the visibility that may be possible when radar is used to determine the range of vessels or objects in the vicinity.