Supreme Court - Daily Orders
V.S. Palanivel vs P. Shriram Cs Liquidator on 1 August, 2023
Bench: Hima Kohli, Rajesh Bindal
ITEM NO.43 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9059-9061/2022
V.S. PALANIVEL Appellant(s)
VERSUS
P. SHRIRAM CS LIQUIDATOR Respondent(s)
(IA No.183360/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.183359/2022-EX-PARTE STAY and IA No.183358/2022-
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No.
183359/2022 - EX-PARTE STAY, IA No. 183360/2022 - EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 189171/2022 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
185705/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Date : 01-08-2023 These matters were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) Mr. Sriram P., AOR
Mr. Aryama Sundaram, Sr. Adv.
Mr. Ritin Rai, Sr. Adv.
Mr. B Ragunath, Adv.
Mr. Prassana Venkat, Adv.
Mrs. NC Kavitha, Adv.
For Respondent(s) Mr. C.U. Singh, Sr. Adv.
Mr. K.V. Sriwas Narayanan, Adv.
Mr. K. V. Vijayakumar, AOR
Mr. Arvind Datar, Sr. Adv.
Mr. V. Balachandran, Adv.
Mr. Siddarth Naidu, Adv.
Mr. Prithvi Raj JS, Adv.
M/S. Ksn & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List these matters on 8th August, 2023.
Digitally signed by POOJA SHARMA Date: 2023.08.01 18:16:52 ISTReason: Interim order to continue till further orders.
(KAVITA PAHUJA) (NAND KISHOR) COURT MASTER (SH) COURT MASTER (NSH)