Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

V.S. Palanivel vs P. Shriram Cs Liquidator on 1 August, 2023

Bench: Hima Kohli, Rajesh Bindal

     ITEM NO.43                              COURT NO.14                  SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                    Civil Appeal   No(s).   9059-9061/2022

     V.S. PALANIVEL                                                       Appellant(s)

                                                     VERSUS

     P. SHRIRAM CS LIQUIDATOR                                             Respondent(s)

     (IA No.183360/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.183359/2022-EX-PARTE STAY and IA No.183358/2022-
     CONDONATION OF DELAY IN REFILING /     CURING THE DEFECTS, IA No.
     183359/2022 - EX-PARTE STAY, IA No. 183360/2022 - EXEMPTION FROM
     FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 189171/2022 -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,     IA No.
     185705/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES)

     Date : 01-08-2023 These matters were called on for hearing today.

     CORAM :                 HON'BLE MS. JUSTICE HIMA KOHLI
                             HON'BLE MR. JUSTICE RAJESH BINDAL

     For Appellant(s)                  Mr. Sriram P., AOR
                                       Mr. Aryama Sundaram, Sr. Adv.
                                       Mr. Ritin Rai, Sr. Adv.
                                       Mr. B Ragunath, Adv.
                                       Mr. Prassana Venkat, Adv.
                                       Mrs. NC Kavitha, Adv.

     For Respondent(s)                 Mr. C.U. Singh, Sr. Adv.
                                       Mr. K.V. Sriwas Narayanan, Adv.
                                       Mr. K. V. Vijayakumar, AOR

                                       Mr. Arvind Datar, Sr. Adv.
                                       Mr. V. Balachandran, Adv.
                                       Mr. Siddarth Naidu, Adv.
                                       Mr. Prithvi Raj JS, Adv.
                                       M/S. Ksn & Co., AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified List these matters on 8th August, 2023.

Digitally signed by POOJA SHARMA Date: 2023.08.01 18:16:52 IST

Reason: Interim order to continue till further orders.

(KAVITA PAHUJA) (NAND KISHOR) COURT MASTER (SH) COURT MASTER (NSH)