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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Goa - Subsection

Section 118(2) in The Goa, Daman and Diu School Education Rules, 1986

(2)If a seat is available in the class to which admission is sought the head of the school, in consultation with the Zonal Education Officer, shall arrange for a test to determine the suitability of the student for admission to that class and admission shall be granted if the student passes in this test, provided the provisions of section 18 are fully complied with.