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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(4)All agencies as may be engaged by the Authority for printing, dispatch, and other functions related to delivery of Bhamashah cards to families shall comply with the applicable processes.