Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 19 in The Maharashtra Electricity (Supply) Rules, 1963 19. Placing new matters before meeting. - The Chairman may bring or cause to bring any new matters which in his opinion, is urgent, before any meeting of the Council without notice.
