Gujarat High Court
Shanker Parmar S/O Bhikhalal Parmar vs Union Of India on 14 September, 2022
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/SCA/17699/2022 ORDER DATED: 14/09/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 17699 of 2022
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SHANKER PARMAR S/O BHIKHALAL PARMAR
Versus
UNION OF INDIA
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Appearance:
PRITHU PARIMAL(9025) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2,3,4
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CORAM:HONOURABLE MR. JUSTICE BIREN VAISHNAV
Date : 14/09/2022
ORAL ORDER
Learned advocate appearing for the petitioner, with a view to approach the Central Administrative Tribunal, seeks permission to withdraw the present petition. Permission as sought for, is hereby granted. The petition stands disposed of, as withdrawn. It is made clear that the Court has not expressed any opinion on merits.
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