Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Prof. Abdul Gani Bhat on 28 January, 2026
Author: Sindhu Sharma
Bench: Sindhu Sharma
S. No. 1
Regular Cause List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPCR No. 3/2012
Robkar ...Appellant/Petitioner(s)
Through: None
Vs.
Prof. Abdul Gani Bhat ...Respondent(s)
Through: None
CORAM:
HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE
ORDER
28.01.2026 Adjourned due to non-availability of learned counsel for the parties. List on 06.04.2026.
Meanwhile, response in terms of order dated 26.09.2025 be filed.
(SHAHZAD AZEEM) (SINDHU SHARMA)
JUDGE JUDGE
SRINAGAR
28.01.2026
Manzoor
Manzoor Ul Hassan Dar
I attest to the accuracy and
authenticity of this document
Srinagar
30.01.2026 16.11