Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Prof. Abdul Gani Bhat on 28 January, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                            S. No. 1
                                                                            Regular Cause List
                  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR

                                                 CPCR No. 3/2012
           Robkar                                                   ...Appellant/Petitioner(s)

            Through: None
                                                       Vs.

           Prof. Abdul Gani Bhat                                             ...Respondent(s)

            Through: None
           CORAM:
                                HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                                HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE
                                                   ORDER

28.01.2026 Adjourned due to non-availability of learned counsel for the parties. List on 06.04.2026.

Meanwhile, response in terms of order dated 26.09.2025 be filed.




                                   (SHAHZAD AZEEM)                      (SINDHU SHARMA)
                                            JUDGE                                JUDGE

              SRINAGAR
              28.01.2026
              Manzoor




Manzoor Ul Hassan Dar
I attest to the accuracy and
authenticity of this document
Srinagar
30.01.2026 16.11