Madhya Pradesh High Court
Smt. Chandan Bai vs The State Of Madhya Pradesh on 21 November, 2019
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-6692-2018 The High Court Of Madhya Pradesh WP-6692-2018 (SMT. CHANDAN BAI Vs THE STATE OF MADHYA PRADESH) 25 Jabalpur, Dated : 21-11-2019 List along with W.P. No. 5952/2018.
(SUBODH ABHYANKAR) JUDGE rao Digitally signed by SATYA SAI RAO Date: 22/11/2019 17:35:01