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Madhya Pradesh High Court

Smt. Chandan Bai vs The State Of Madhya Pradesh on 21 November, 2019

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 WP-6692-2018 The High Court Of Madhya Pradesh WP-6692-2018 (SMT. CHANDAN BAI Vs THE STATE OF MADHYA PRADESH) 25 Jabalpur, Dated : 21-11-2019 List along with W.P. No. 5952/2018.

(SUBODH ABHYANKAR) JUDGE rao Digitally signed by SATYA SAI RAO Date: 22/11/2019 17:35:01