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Union of India - Section

Section 3 in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

3. Constitution of Tiger Reserve Foundation .--(1) The State Government shall establish a Tiger Conservation Foundation in each tiger reserve for facilitating and supporting its management for conservation of tiger and biodiversity, apart from taking ecotourism and ecodevelopment initiatives by involving people in such process.

(2)The Foundation shall be a trust, registered under the relevant rules of the Government.
(3)The Head Office of the Foundation shall be located at an administratively convenient location in proximity to the tiger reserve.
(4)The area of operation of the Foundation shall be the tiger reserve and its adjoining landscape, forming the impact zone with possible corridor value for dispersal of wild animals from the tiger reserve.