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[Cites 0, Cited by 0] [Section 97C(2)] [Section 97C] [Entire Act]

State of Himachal Pradesh - Subsection

Section 97C(2)(ii) in The Himachal Pradesh Panchayati Raj Act, 1994

(ii)be responsible for the identification or selection of persons as beneficiaries under poverty alleviation and other programmes.