Gujarat High Court
Woolen vs Digjam on 4 October, 2010
Author: Jayant Patel
Bench: Jayant Patel
Gujarat High Court Case Information System
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CA/9668/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL
APPLICATION - FOR STAY No. 9668 of 2010
In
FIRST
APPEAL No. 2417 of 2010
=========================================================
WOOLEN
AGENCIES - Petitioner(s)
Versus
DIGJAM
LIMITED & 1 - Respondent(s)
=========================================================
Appearance :
MR
DJ BHATT for
Petitioner(s) : 1,
None for Respondent(s) : 1 -
2.
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE JAYANT PATEL
and
HONOURABLE
MR.JUSTICE H.B.ANTANI
Date
: 04/10/2010
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE JAYANT PATEL) In view of the order passed in First Appeal, the present Civil Application would not survive and shall stand disposed of accordingly.
(JAYANT PATEL, J.) (H.B. ANTANI, J.) *bjoy Top