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Afro Asian Agro Products (Singapore) ... vs Lekshmi Enterprises on 29 March, 2023

Bench: Sanjay Kishan Kaul, Aravind Kumar

     ITEM NO.7                                COURT NO.2                SECTION XI-A

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   5568/2023

     (Arising out of impugned final judgment and order dated 09-02-2023
     in RFA No. 194/2008 passed by the High Court Of Kerala At
     Ernakulam)

     AFRO ASIAN AGRO PRODUCTS (SINGAPORE) LTD.                            Petitioner(s)

                                                      VERSUS

     LEKSHMI ENTERPRISES & ORS.                                           Respondent(s)

     (FOR ADMISSION )

     Date : 29-03-2023 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                            HON'BLE MR. JUSTICE MANOJ MISRA
                            HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)                 Mr. Devadatt Kamat, Sr. Adv.
                                       Mr. David Rao, Adv.
                                       Mr. Koshy John, Adv.
                                       Mr. M.s. Vishnu Sankar, Adv.
                                       Mr. Sriram Parakkat, Adv.
                                       Ms. Athira G. Nair, Adv.
                                       Mr. Revanta Solanki, Adv.
                                       For M/S. Lawfic, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

We are not inclined to interfere with the impugned judgment.

The special leave petition is, accordingly, Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2023.03.29 dismissed.

(CHARANJEET KAUR) (RAM SUBHAG SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER