Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Rajasthan - Subsection

Section 83(a) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(a)of a teacher appointed on probation during or at the end of the period of his probation, in accordance with the term of his appointment or the rules and orders govern ing such probation: or