Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Sikkim - Subsection Section 22(1) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 (1)The Government may, by notification, declare that the provisions of this Chapter shall apply to khasmal or to gorucharan forest.
