Madhya Pradesh High Court
Mangliya vs Thakur Kirtisingh on 18 August, 2015
Matters notified on the Board dated 18th of August, 2015
18.08.2015
Common Order
S.No. Case No. 140 W.P.3739/2015 60 W.P.1270/2015 61 W.P.1279/2015 73 W.P.2428/2015 69 W.P.1733/2015 115 M.A.2320/2014 132 CR.133/2015 131 CR.129/2015 139 W.P.2079/2015 142 W.P.4133/2015 Parties through their Counsel. List after two weeks/as prayed.
(Mrs. S. R. Waghmare) Judge Jyoti/D