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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(1)(k) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(k)is disqualified by or under any law for the time being in force for the purpose of election to the State Legislative Assembly :