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[Cites 0, Cited by 0] [Section 49] [Entire Act]

NCT Delhi - Subsection

Section 49(7) in The Delhi Metro Airport Express Line, General Rules, 2010

(7)All staff shall deal with the accidents and emergencies expeditiously and with the following priorities-
(a)save life, prevent further injury, and alleviate suffering;
(b)protect the Delhi Metro Airport Express Line property and equipment;
(c)take steps for preservation of clues;
(d)inform the public of the effect on train services and the availability of alternative transport facilities;
(e)restore the safe operation of the train services as quickly as practicable; and
(f)restore normal services.