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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Uttar Pradesh - Subsection

Section 46(2)(b) in The U.P. Harcourt Butler Technical University Act, 2016

(b)affecting the condition and mode of appointment and duties of examiners and the conduct or standard of examination or any course of study, unless a draft of such Ordinances has been proposed by the Academic Council;