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[Cites 0, Cited by 0] [Section 13A(6)] [Section 13A] [Entire Act]

State of Rajasthan - Subsection

Section 13A(6)(a) in The Rajasthan Colonisation Act, 1954

(a)any tenant in whom khatedari rights in land have vested by or under this Act has, before the commencement of the Rajasthan Colonisation (Amendment) Act, 1983, contracted to transfer for consideration such rights, or