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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(b) in The Chennai Corporation Engineering Subordinate Services Bye-Laws, 2009

(b)A person appointed as Draughtsman (SI. No. 7, 8,9) by promotion from any lower category of post s eligible for further promotion only if he acquires, the qualification prescribed for direct recruitment.