Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(2)(d) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(d)the cases in which and the extent to which the procedure provided in this Chapter may be dispensed with.