Madhya Pradesh High Court
Jaypal vs The State Of Madhya Pradesh on 10 May, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 19015 of 2023 (JAYPAL Vs THE STATE OF MADHYA PRADESH) Dated : 10-05-2023 As prayed by Ms. Prachi Sharma, learned counsel for the Petitioner, list this matter after one week.
(SUNITA YADAV) JUDGE Durgekar Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 10-05-2023 05:28:20 PM