Section 12(2)(b) in The Mythic Society (Dissolution and Management) Act, 1976

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State of Karnataka - Subsection

Section 12(2)(b) in The Mythic Society (Dissolution and Management) Act, 1976

(b)all the powers and duties which may, by or under the provisions of this Act be exercised and performed by the Board, be exercised and performed by such person or persons as the State Government may direct; and

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State of Karnataka - Subsection

Section 12(2)(b) in The Mythic Society (Dissolution and Management) Act, 1976