Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(a) in The West Bengal Government Land (Regulation of Transfer) Act, 1993 (a)the competent authority, if not annulled or varied by any order made by the appellate authority under section 12 or by the State Government under section 13, or
