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State of Rajasthan - Section

Section 61 in The Rajasthan Minor Mineral Concession Rules, 1986

61. Rate of Interest.

- Interest at the rate of [15%] [Substituted by Government Notification dated 18/12/2004] shall be charged on all dues in respect of dead rent, royalty, quarry licence fee and royalty collection contract [or excess royalty collection contract amounts from the due date.] [Substituted by Rajasthan Gazette Extraordinary dated 28/01/2011]