Supreme Court - Daily Orders
M/S. Paswara Chemicals Ltd. vs Union Of India Ministry Of Commerce ... on 19 September, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.19 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14643/2016
(Arising out of impugned final judgment and order dated 28/01/2016
in CMWP No. 75/2014 passed by the High Court Of Judicature at
Allahabad)
M/S. PASWARA CHEMICALS LTD. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with interim relief and office report)
Date : 19/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. C.L. Pandey, Sr. Adv.
Mr. Sachin Mittal,Adv.
Ms. Ananya Pandey, Adv.
Mr. Dipesh Sharma, Adv.
For Respondent(s) Mr. K.K. Tyagi, Adv.
Mr. Sarvam Ritam Khare,Adv.
Mr. V.V. Gautam, Adv.
Mr. Shree Pal Singh,Adv.
Mr. Prashant , Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
To be listed along with Special Leave Petition (c) No. 16804 of 2016 and other connected matters.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2016.09.20 13:53:50 IST Reason: (Ashwani Thakur) (Tapan Kr. Chakraborty) COURT MASTER COURT MASTER