Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 238 in The Assam Excise Rules, 2016 238. Particulars to be furnished by the tenderers. - The tenderers will furnish the particulars as mentioned in the Notice Inviting Tenders.Settlement, Licences and Fees etc. of Country Spirit Shops.Settlement.
