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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(10) in The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002

(10)to recognise for any purpose, either in whole or in part any institution started and maintained by Council on terms and conditions as may, from time to time, be prescribed and to withdraw such recognition ;