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[Cites 0, Cited by 0] [Section 376(8)] [Section 376] [Entire Act]

State of Rajasthan - Subsection

Section 376(8)(ii) in The General Rules (Civil), 1986

(ii)Complaints against officials and correspondence relating thereto, if containing papers likely to be required by the Accountant General when application is made for pension or gratuity.