Section 5(2) in Tamil Nadu Uniform System of School Education Act, 2010
(2)The Board shall consist of the following members, namely:-Ex-officio Members.(a)The Director of School Education, who shall be the Chairperson;(b)The Additional Secretary to Government, School Education Department;(c)The Director of Government Examinations;(d)The Director of Matriculation Schools;(e)The Director of Elementary Education;(f)The Director, Teacher Education, Research and Training;(g)The Joint Director of School Education (Secondary Education), who shall be the Member-Secretary.Other Members.(a)Three members nominated by the Government from among the academic experts and eminent educationists;(b)One member nominated by the Government from among the teachers of matriculation schools;(c)One member nominated by the Government from among the teachers of the oriental schools;(d)One member nominated by the Government from among the teachers of the Anglo-Indian schools.
