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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(5) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(5)On the expiry of the period of one (1) year from the effective date of transfer and subject to any directions given by the State Government, the transfer of Undertakings, assets, liabilities, Proceedings made in accordance with the rules shall become final.