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[Cites 0, Cited by 0] [Section 169] [Entire Act]

State of Bihar - Subsection

Section 169(6) in The Bihar Municipal Act, 2007

(6)"water-fittings" includes pipes (other than mains), taps, cocks, valves, ferrules, meters, cisterns, baths and other similar, apparatus used in connection with the supply and use of water.B. Functions in Relation to Water-supply