Section 274(2)(xlviii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xlviii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xlviii)under sub-section (1) of section 279, prescribing the rules subject to which the powers, duties or functions conferred or imposed upon a Head of Department of a Zilla Parishad by or under the Act may be exercised, performed or discharged by any officer or servant holding office under the Zilla Parishad',

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State of Maharashtra - Subsection

Section 274(2)(xlviii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961